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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(3)(v) in First Statutes of the University of Udaipur

(v)formulate and present to the Board of Studies concerned policies for their consideration, without prejudice to the right of any member to present any matter to the Board of Studies concerned;