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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(d) in The M.P. State Aid to Industries Act, 1958

(d)assist an industry by giving free of charge or on favourable terms the services of Government experts or other persons in the service of the State Government to advise, start or supervise any industry' for a period not exceeding one year;