Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(c) in The Maharashtra Aerial Ropeways Act, 1956 (c)complete the construction thereof the powers given to the promoter by such order shall, unless the State Government extends the time so specified, cease to be exercised.
