Madhya Pradesh High Court
Ujyar Singh vs Malkhan Singh (Since Deceased) Lrs. ... on 7 March, 2017
SA-102-2016
(UJYAR SINGH Vs MALKHAN SINGH (SINCE DECEASED) LRS. GAURI BAI)
07-03-2017
Shri S.P. Sharma, learned counsel for the appellant. Shri Punit Shroti, learned PL for the State. The record of the courts below is still not received. List this appeal for admission after receipt of the record of both the courts below.
Till then, the interim order passed on earlier occasion shall remain continued.
(VIJAY KUMAR SHUKLA) JUDGE navin