Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Madhya Pradesh High Court

Ujyar Singh vs Malkhan Singh (Since Deceased) Lrs. ... on 7 March, 2017

                               SA-102-2016
         (UJYAR SINGH Vs MALKHAN SINGH (SINCE DECEASED) LRS. GAURI BAI)


07-03-2017

Shri S.P. Sharma, learned counsel for the appellant. Shri Punit Shroti, learned PL for the State. The record of the courts below is still not received. List this appeal for admission after receipt of the record of both the courts below.

Till then, the interim order passed on earlier occasion shall remain continued.

(VIJAY KUMAR SHUKLA) JUDGE navin