Section 11(3) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020
(3)Where the Registering/licensing authority cancel or suspends any license issued in respect of any approved Animal feed or Mineral mixture under sub-section (1) such Animal feed or mineral mixture manufacture by such license shall seize to be an approved Animal feed or mineral mixture;
