Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 34 in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999 34. The presentation and receipt of the petition shall be duly entered in the register maintained for the purpose by the office of the Commission.
