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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Odisha - Subsection

Section 67(2)(i) in The Orissa Motor Vehicles Rules, 1993

(i)in the case of wild or ferocious animal, a suitable cage, either separate from or integral with the load body of the vehicle used of sufficient strength to contain the animal securely at all times is provided; and