Section 10 in The Urban Land (Ceiling And Regulation) Rules, 1976
10. Times during which the competent authority or any person acting under the orders of such authority may enter upon any vacant land under Section 17.
- The competent authority or any person acting under the orders of the competent authority may enter upon any vacant land or any other land on which there is a building for the purposes referred to in the section between sunrise and sunset.
