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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(1) in Haryana Rural Employment Guarantee Scheme, 2007

(1)The scheme shall be open to all rural households of the districts in Haryana State notified by the Central Government. The entitlement of hundred days guaranteed employment in a financial year is in terms of a household. The following is the eligibility for the registration under the scheme:-
(a)Be a local resident within the Panchayat
(b)Register themselves as a household with the local Gram Panchayat
(c)Obtain a household Job Card from the Gram Panchayat
(d)Apply for work on the basis of the Job Card
(e)Be willing to do unskilled manual work