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State of Rajasthan - Section

Section 4 in The University of Rajasthan (Amendment) Act, 1981

4. Repeal and Savings.

(1)The University of Rajasthan (Amendment) Ordinance, 1981 (Ordinance No. 3 of 1981) is hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the Principal Act as amended by the said Ordinance shall be deemed to have been done or taken under the principal Act as amended by this Act.