Section 28 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000
28. Notice of nomination and time and place for the scrutiny.
- The returning officer shall on receiving the nomination paper under sub-rule (1) of rule 25 inform the person or persons delivering the same, of the day, time and place fixed for the scrutiny of nomination, and shall enter on the nominations paper its serial number and shall sign thereon a certificate stating the date on which and the hours at which the nomination paper has been delivered to him and shall as soon as may be thereafter cause to be fixed in some conspicuous place in his office a notice of the nomination in Form '6' containing descriptions similar to those contained in the nomination paper both of the candidate and of the proposer.
