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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Bombay Presidency - Subsection

Section 46(2)(xix) in The Bombay Weights and Measures (Enforcement) Act, 1958

(xix)the seizure, detention and disposal of weights and measures and weighing and measuring instruments which are not authorised by this Act;