Section 8(b) in The Jharkhand Law Officers (Engagement) Rules, 2018
(b)to appear without fail on behalf of the Government and its Officials and either prosecute or defend all proceedings, as that case may be, before the Jharkhand High Court or the Supreme Court or any other High Court or any other Courts of Law as allotted or as directed by the Advocate General, in which the Government is concerned as a party or is otherwise interested;
