Punjab-Haryana High Court
State Of Haryana vs Smt. Ranjit Kaur And Others on 27 April, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 760 of 1997 (O&M)
State of Haryana
....... Appellant
Versus
Smt. Ranjit Kaur and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, AG, Haryana with Mr. Ashish Gupta, AAG, Haryana. None for the landowners RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 233 of 1997 Banta Singh and others Versus The State of Haryana the present appeal is dismissed.
(RAJESH BINDAL) 27.04.2010 JUDGE sarita