Supreme Court - Daily Orders
Greet Teachers Training College vs Eastern Regional Committee, Ncte . on 4 April, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.27 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8040/2016
(Arising out of impugned final judgment and order dated 08/01/2016
in WPC No. 4814/2014 passed by the High Court of Jharkhand at
Ranchi)
GREET TEACHERS TRAINING COLLEGE Petitioner(s)
VERSUS
EASTERN REGIONAL COMMITTEE, NCTE AND ORS. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and interim relief)
Date : 04/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Anurag Dubey, Adv.
Mr. Rajesh Pandey, Adv.
Ms. Illa Haldia, Adv.
Mr. Pushkar Anand, Adv.
Ms. Minakashi Parihar, Adv.
Mr. S. R. Setia, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On the request of learned counsel for the petitioner, list the matter after ten weeks.
(SANJAY KUMAR-I) (INDU POKHRIYAL)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.04.05
16:14:25 IST
Reason: