Gujarat High Court
P D C Bank Through Chairman vs General Workmen Union on 18 July, 2013
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
P D C BANK THROUGH CHAIRMAN / MANAGERV/SGENERAL WORKMEN UNION - GODHARA C/SCA/11404/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 11404 of 2013 ================================================================ P D C BANK THROUGH CHAIRMAN / MANAGER & ANOTHER....Petitioners Versus GENERAL WORKMEN UNION - GODHARA & ANOTHER....Respondents ================================================================ Appearance: MR YJ PATEL, ADVOCATE for the Petitioners ================================================================ CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY Date : 18/07/2013 ORAL ORDER
Learned advocate for the petitioners has relied on the decision of Hon'ble Supreme Court in the case of Hygienic Foods Vs. Jasbir Singh and others reported in 2011 (0)GLHEL-SC 50549.
Notice returnable on 05.08.2013. Direct service is permitted.
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