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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(6)(a) in The Cost And Works Accountants Act, 1959

(a)any money required for meeting its liabilities on capital account on the security of the fund or on the security of any other assets for the time being belonging to it; or