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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(2) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(2)Within fifteen days from the date of the meeting in which the budget is passed, it shall be forwarded to the State Government.