Andhra Pradesh High Court - Amravati
Pagadala Satyanarayana Anr vs State Of A.P., Sho., Bapatla Anr on 30 September, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI CRIMINAL PETITION No.7157 OF 2013 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE (12) 30.09.2021 JB,J:
(Proceedings taken up through video conferencing) On the prayer of learned counsel for the petitioners, the matter is adjourned to 21.10.2021.
______________________ JOYMALYA BAGCHI, J Dsh