Supreme Court - Daily Orders
Ajay Kumar Verma vs Union Of India on 29 July, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.16 COURT NO.14 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 926/2019
AJAY KUMAR VERMA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 29-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Ms. Tanmaya Mehta, Adv.
Mr. S.K. Gangele, Adv.
Mr. Vivek Chandra Jaiswal, Adv.
Mr. Siddhartha Shukla, Adv.
Mr. Anil Kumar Gautam, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner, seeks leave of this Court to withdraw the writ petition.
The writ petition is accordingly dismissed as withdrawn.
(ASHWANI KUMAR) (R.S. NARAYANAN)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2019.07.31
17:17:24 IST
Reason: