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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(ae) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(ae)"OFF-Campus program center" means and includes an institutions, college, school in or outside State of Arunachal Pradesh or in any part of India or abroad authorized by the University in writing to conduct all or any number of program/courses offered by the University according to the rules and regulations as prescribed by the University and /or terms and conditions as may be specified by the University and agreed upon by the Institution, College or School.