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[Cites 0, Cited by 0] [Section 45(4)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(4)(c) in The M.P. Civil Services (Pension) Rules, 1976

(c)If in a rare case the wife herself happens to be a minor, the death-cum-retirement gratuity payable to her shall be paid to the person producing a guardianship certificate.