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State of Punjab - Section

Section 4 in The Punjab Co-operative Societies Rules, 1963

4. Documents which shall accompany the application. [Section 85 (2) (ii)

] - The application for registration shall be accompanied by three copies of the bye-laws which the co-operative society proposes to adopt. Such copies of bye-laws shall bear the signatures of not less than two of the applicants, duly authorised by the members of the proposed co-operative society.