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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 6(1)(b) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(b)maximum retail price, per month, of each pay channel, if any, offered by the broadcaster;