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Manipur High Court

State Of Manipur; & Ors vs Smt. Wonchui Makang on 22 April, 2024

             Digitally signed
KABORAMBA by KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2024.04.30
SINGH     12:39:52 +05'30'                                                                    Item No. 17 & 18
                                             IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
                                                      W.A. No. 29 of 2023
                                State of Manipur; & Ors.
                                                                                              Appellants
                                                           Vs.
                                Smt. Wonchui Makang
                                                                                            Respondents
                                                              With
                                                       W.A. No. 30 of 2023

                                                BEFORE
                          HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                          HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                             ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these connected appeals is adjourned.
List on 30.04.2024.
                                          JUDGE                              CHIEF JUSTICE
         Sandeep