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State of Odisha - Section

Section 178 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

178. Storage of safety belts and nets, etc.

- The employer shall ensure at a construction site of a building or other construction work that proper arrangement is made for the safe storage of safety belts, safety life lines and safety nets when they are not in use and are protected against mechanical damage, damages from chemicals and damages from biological agents.Chapter-XVII Structural Frame and Form Work