Madras High Court
M/S. Green Peace Constructions Private ... vs The Chennai Metropolitan Development ... on 9 March, 2022
Author: Anita Sumanth
Bench: Anita Sumanth
W.P. No.18695 of 2013 &
M.P.Nos.1&2 of 2013
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 09.03.2022
CORAM
THE HONOURABLE DR. JUSTICE ANITA SUMANTH
W.P. No.18695 of 2013 &
M.P.Nos.1&2 of 2013
M/s. Green Peace Constructions Private Limited.,
Represented by its Director, S.R.Jagadeesan,
No.10, Natesan Salai,
Ashok Nagar,
Chennai – 600 083. .... Petitioner
Vs.
The Chennai Metropolitan Development Authority,
Represented by its Member Secretary,
No.1, Gandhi Irwin Road, Egmore,
Chennai – 600 008. ...Respondent
Prayer: Writ Petition filed under Article 226 of the Constitution of India praying to
Writ of Certiorarified Mandamus, calling for the records of the respondent contained
in Letter No.BCI/1887/2012 dated 27.12.2012 quash the same as illegal, arbitrary
and consequently direct the respondent to levy charges towards premium FSI based
on the guideline value for the property being developed by the petitioner in TNHB
Block No.37 to 43, P.T.Rajan Salai, K.K.Nagar comprised in T.S.No.29 part, 30
1
https://www.mhc.tn.gov.in/judis
W.P. No.18695 of 2013 &
M.P.Nos.1&2 of 2013
part, 54 part, 86 part, 192 part and 206 part of Kodambakkam, Chennai 24
admeasuring
Dr.ANITA SUMANTH, J.
15 grounds and 144 Sq.Ft as it existed on 30.1.2012, when application in reference
SBC No.108/2012 dated 30.1.2012 was submitted by the petitioner seeking sanction
for planning permission.
For Petitioner : Mr.Ramesh Srinivasan
For Respondent : No Appearance
ORDER
Learned counsel for the petitioner states that the writ petition has become rendered infructous. He has also made an endorsement to that effect.
2. Recording the same, this writ petition stands dismissed as infructous. There shall be no order as to costs. Connected Miscellaneous Petitions are closed.
09.03.2022 Index: Yes/No Speaking order/Non-speaking order sl To The Chennai Metropolitan Development Authority, Represented by its Member Secretary, No.1, Gandhi Irwin Road, Egmore, Chennai – 600 008.
W.P. No.18695 of 2013 & 2 https://www.mhc.tn.gov.in/judis W.P. No.18695 of 2013 & M.P.Nos.1&2 of 2013 M.P.Nos.1&2 of 2013 3 https://www.mhc.tn.gov.in/judis