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Bombay High Court

Mr Ganpat B Asurkar vs Haresh K Nanwani And Ors on 16 December, 2025

Author: Amit Borkar

Bench: Amit Borkar

2025:BHC-AS:55254
                                                                             907-cp-642-2024.doc


                    Shabnoor
                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                     CONTEMPT PETITION NO.642 OF 2024

                    Vijay Sakharam Gaikar                     ... Petitioner
                               V/s.
                    Haresh K Nanwani & Ors.                   ... Respondents

                                                  WITH
                                     CONTEMPT PETITION NO.643 OF 2024

                    Akhilesh A Chaubey                        ... Petitioner
                               V/s.
                    Haresh K Nanwani & Ors.                   ... Respondents

                                                  WITH
                                     CONTEMPT PETITION NO.644 OF 2024

                    Atmaram V Kotare                          ... Petitioner
                              V/s.
                    Haresh K Nanwani & Ors.                   ... Respondents

                                                  WITH
                                     CONTEMPT PETITION NO.645 OF 2024

                    Uttam M. Chandvale                        ... Petitioner
                              V/s.
                    Haresh K Nanwani & Ors.                   ... Respondents

                                                  WITH
                                     CONTEMPT PETITION NO.646 OF 2024

                    Jadavati Gulabshankar Pande               ... Petitioner
                               V/s.
                    Haresh K Nanwani & Ors.                   ... Respondents




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                                                                  907-cp-642-2024.doc


                                  WITH
                     CONTEMPT PETITION NO.647 OF 2024

 Vimal Manohar Bhartu                             ... Petitioner
           V/s.
 Haresh K Nanwani & Ors.                          ... Respondents

                                  WITH
                     CONTEMPT PETITION NO.648 OF 2024

 Bhashkar D mistry                                ... Petitioner
           V/s.
 Haresh K Nanwani & Ors.                          ... Respondents

                                  WITH
                     CONTEMPT PETITION NO.649 OF 2024

 Banpat B Asurkar                                 ... Petitioner
            V/s.
 Haresh K Nanwani & Ors.                          ... Respondents



 Mr. Yuwraj Dhanraj Patil, for the Petitioner.
 Mr. Rajeev Sharma, for Respondent Nos.1 to 3 in all
 CPs.
 Ms. P. H. Kontharia, for Respondent - SRA.
 Mr. A. B. Patil, Executive Engineer, R/N Ward Slum
 Rehabilitation Authority, is present.



                                  CORAM     : AMIT BORKAR, J.
                                  DATED     : DECEMBER 16, 2025
 P.C.:

1. The Executive Engineer, R/N Ward, Slum Rehabilitation Authority, Brihanmumbai, is present before the Court and submits that the Mumbai Municipal Corporation has issued a 2 ::: Uploaded on - 16/12/2025 ::: Downloaded on - 16/12/2025 21:06:01 ::: 907-cp-642-2024.doc communication directing the respondent/developer to stop the work. He further states that the said communication has been issued pursuant to a letter issued by the Mumbai Municipal Corporation.

2. In view of the above, all the contempt petitions stand disposed of, with no further action.

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