Bombay High Court
Mr Ganpat B Asurkar vs Haresh K Nanwani And Ors on 16 December, 2025
Author: Amit Borkar
Bench: Amit Borkar
2025:BHC-AS:55254
907-cp-642-2024.doc
Shabnoor
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO.642 OF 2024
Vijay Sakharam Gaikar ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.643 OF 2024
Akhilesh A Chaubey ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.644 OF 2024
Atmaram V Kotare ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.645 OF 2024
Uttam M. Chandvale ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.646 OF 2024
Jadavati Gulabshankar Pande ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
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907-cp-642-2024.doc
WITH
CONTEMPT PETITION NO.647 OF 2024
Vimal Manohar Bhartu ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.648 OF 2024
Bhashkar D mistry ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
WITH
CONTEMPT PETITION NO.649 OF 2024
Banpat B Asurkar ... Petitioner
V/s.
Haresh K Nanwani & Ors. ... Respondents
Mr. Yuwraj Dhanraj Patil, for the Petitioner.
Mr. Rajeev Sharma, for Respondent Nos.1 to 3 in all
CPs.
Ms. P. H. Kontharia, for Respondent - SRA.
Mr. A. B. Patil, Executive Engineer, R/N Ward Slum
Rehabilitation Authority, is present.
CORAM : AMIT BORKAR, J.
DATED : DECEMBER 16, 2025 P.C.:
1. The Executive Engineer, R/N Ward, Slum Rehabilitation Authority, Brihanmumbai, is present before the Court and submits that the Mumbai Municipal Corporation has issued a 2 ::: Uploaded on - 16/12/2025 ::: Downloaded on - 16/12/2025 21:06:01 ::: 907-cp-642-2024.doc communication directing the respondent/developer to stop the work. He further states that the said communication has been issued pursuant to a letter issued by the Mumbai Municipal Corporation.
2. In view of the above, all the contempt petitions stand disposed of, with no further action.
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