Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 17 in Chandigarh Milk Colony Allotment of Sites Rules, 1975 17. Every lessee shall keep and maintain one manure pit of the size and design approved by the Chief Administrator wherein he shall dump cow-dung and other refuse.
