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State of Bihar - Section

Section 19 in Indira Gandhi Institute of Medical Sciences Act, 1984

19. Authentication of the Orders and Instruments of the Institute.

- All orders and decisions of the Institute shall be authenticated by the signature of the Director or any other Officer authorised by the Board of Governors in this behalf and all other instruments shall be authenticated by the signature of the Director or any other Officer of the Board authorised by the Executive Council in this behalf.