Allahabad High Court
M.D., U.P.S.I.D.C.Ltd., Kanpur vs Mahendra Singh And Others on 18 January, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL No. - 984 of 2001 Petitioner :- M.D., U.P.S.I.D.C.Ltd., Kanpur Respondent :- Mahendra Singh And Others Petitioner Counsel :- Rajeshwar YadaV,Siddharth Verma Respondent Counsel :- P.P.YadaV Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J.
Office is directed to list all the cases in the next cause list. The list of which shall be supplied by learned counsel for the appellant. Order Date :- 18.1.2010 R