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Union of India - Section

Section 13 in The Narcotics Drugs And Psychotropic Substances (National Fund For Control Of Drug Abuse) Rules, 2006

13. Name and designation of the officer who is authorised to sign the application

Date:Place:.............SignatureFORM B[See rule 6(3)(b)]Format For Annual Returns To Besubmitted By The Applicant Receiving Payment Out Of The National Fund For Control Of Drug Abuse