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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1)(c) in Utkal University of Culture Act, 1999

(c)In case at least two of the examiners affirm that the said published original Work is a creative work constituting a significant contribution to literature, the Board may accept the said work for award of the degree of Doctor of Literature in the language concerned for Creative Writing and publish the result thereof.