Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 9] [Entire Act] Union of India - Subsection Section 9(3) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 (3)The provisions of the Code shall, so far as may be, apply to the exercise of the powers by an officer under sub-section (1).
