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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(c) in The Dock Workers (Safety, Health And Welfare) Act, 1986

(c)providing for the efficient lighting of all areas of dock, ship any other vessel, dock structure or working places where any dock work is carried on and of all approaches to such places to which dock workers are required to go in the course of their employment;