Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(3) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(3)All payments, received by the Inspector during the preceding week shall be paid into the Government Treasury every Monday for Credit to the Head 32 Industries and Supplies-C other Miscellaneous receipts (Weights and Measures), receipt obtained and intimation to that effect sent to the Superintendent.