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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(i)B.I.S. specifications means the specifications laid down by the Bureau of Indian Standards of Government of India as indicated in Form 1 from time to time,