Rajasthan High Court - Jodhpur
Baba Ramdev Floor And Oil Mills vs Managing Director, Ajmer Vidyut Vitran ... on 8 November, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 15784/2019
Baba Ramdev Floor And Oil Mills, Degana, Nagaur Through Its
Proprietor Shri Vijay Kumar S/o Shri Damodar Lal, Aged 32
Years, Resident Of Degana Sadar Bazar, Degana, District- Nagaur
(Raj.).
----Petitioner
Versus
1. Managing Director, Ajmer Vidyut Vitran Nigam Limited,
Ajmer.
2. Executive Engineer (O And M), Managing Director, Ajmer
Vidyut Vitran Nigam Limited, Degana, District- Nagaur.
3. Junior Engineer (St), Managing Director, Ajmer Vidyut
Vitran Nigam Limited, Degana, District- Nagaur.
----Respondents
For Petitioner(s) : None present.
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 08/11/2021 In wake of second surge in the COVID-19 cases, abundant caution is being maintained, while hearing the matters in Court, for the safety of all concerned.
No one has put in appearance on behalf of the petitioner even in the second round.
Consequently, the present petition is dismissed in default.
(DR.PUSHPENDRA SINGH BHATI),J. 2-SKant/-
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