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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(9) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(9)The occupier of a factory, the owner of a unit, persons acting on their behalf, every suarcane-grower or cane-grower or other person or a co-operative society shall comply with any order, direction or instruction issued under this section.