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Allahabad High Court

M/S Standard Hind Co. Asalatpura, ... vs Commissioner Of Income Tax, Bareilly & ... on 29 March, 2012

Bench: Ashok Bhushan, Prakash Krishna





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 24 of 2003
 

 
Petitioner :- M/S Standard Hind Co. Asalatpura, Moradabad
 
Respondent :- Commissioner Of Income Tax, Bareilly & Another
 
Petitioner Counsel :- Shakeel Ahmad
 

 
Hon'ble Ashok Bhushan,J.
 

Hon'ble Prakash Krishna,J.

Heard Shri Shakeel Ahmad, learned counsel for the appellant and Shri Dhananjay Awasthi, learned counsel for the department.

Judgement reserved.

Order Date :- 29.3.2012 R