Allahabad High Court
M/S Standard Hind Co. Asalatpura, ... vs Commissioner Of Income Tax, Bareilly & ... on 29 March, 2012
Bench: Ashok Bhushan, Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 24 of 2003 Petitioner :- M/S Standard Hind Co. Asalatpura, Moradabad Respondent :- Commissioner Of Income Tax, Bareilly & Another Petitioner Counsel :- Shakeel Ahmad Hon'ble Ashok Bhushan,J.
Hon'ble Prakash Krishna,J.
Heard Shri Shakeel Ahmad, learned counsel for the appellant and Shri Dhananjay Awasthi, learned counsel for the department.
Judgement reserved.
Order Date :- 29.3.2012 R