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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in Orissa Public Distribution System (Control) Order, 2008

(1)The dealers shall arrange for providing following infrastructure and facilities at their business premises :
(a)Adequate sized building in which at least half of quantities of one month's normal allotment of food grains can be stored, and its distribution can be done without any inconvenience to the consumers; and
(b)There should be enough space in front of Fair Price Shop for separate queue of women and men.