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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(1) in The India Belting And Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1992

(1)The India Belting and Cotton Mills Limited (Acquisition and Transfer of Undertakings) Ordinance, 1991, is hereby repealed.