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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(4)(j) in Rajasthan Public Procurement Rules, 2012

(j)In case the method of selection is Combined Quality cum Cost Based, the best bid as per the combined technical and financial evaluation criteria mentioned in the bidding documents shall be selected.