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[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(cc) in The M.P. Factories Rules, 1962

(cc)The minimum width to treads without nosing shall be 25 cm. for an internal staircase. The treads shall be constructed and maintained in a manner to prevent slopping.