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[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(13) in The Dedicated Freight Corridor Railway General Rules, 2018

(13)When moving under written instructions against the direction of traffic on a double line or against the established direction of traffic on a single line, the Loco pilot shall proceed cautiously and make frequent use of the prescribed code of whistle.