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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(3)(i) in Punjab State Veterinary Council Rules, 1997

(i)it does not bear the Returning Officer's or the Assistant Returning Officer's initials or facsimile signature. (The Returning Officer shall sign the Voting Paper or Ballot Papers to be sent by post and the Assistant Returning Officer concerned would sign the ballot papers for his polling station), or