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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(1) in Bihar Documents Writers' Licensing Rules, 1968

(1)During the continuance of his licence, a document writer wishes to practice as a document writer in a registration office other than that entered in his licence, the licensing authority may, at his discretion allow the change and enter the fact in his licence: