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State of Madhya Pradesh - Section

Section 1 in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

1. Short title and Commencement.

(1)These rules may be called as Madhya Pradesh Maintenance and Welfare of Parents and Senior Citizen rules, 2009.
(2)The shall come into force from the date of their publication in the Maintenance Pradesh Gazette.