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[Cites 0, Cited by 144] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(2)The Collector shall issue individual awards detailing the particulars of compensation payable and the details of payment of the compensation as specified in the First Schedule.