Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19C(1)] [Section 19C] [Entire Act]

Madras Presidency - Subsection

Section 19C(1)(b) in Madras Hindu Religious and Charitable Endowments Act, 1951

(b)direct that the Board shall be superseded for such period, as may be specified in the notification.